Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Kerala - Subsection Section 15(3) in The Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 (3)The local authority shall establish a check post at each Kadavu or riverbank and maintain proper account of the sand removed from the Kadavu.
