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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(3) in The First Statutes of the Rajiv Gandhi National Institute of Youth Development, 2013

(3)The Building and Works Committee shall meet as often as necessary but ordinarily not less than [four times a financial year] [Substituted by Notification No. G.S.R. 507(E), dated 10.5.2016 (w.e.f. 18.6.2013).].