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[Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(6)(b) in Chhattisgarh Lok Aayog Adhiniyam, 2002

(b)the allowances and pension payable to and other conditions of service of the Pramukh Lokayukt or the Lokayukt shall not be varied to his disadvantage after appointment under this Adhiniyam.