Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 56A in Greater Hyderabad Municipal Corporation Act, 1955 56A. [ Reservation of office of [Member] [Section 56A inserted by Act No.22 of 1981.] to cease after certain date. - The provisions of sections 5 and 8 relating to the reservation of office of [Member] [['Throughout the ActFor Substituted
