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State of Tamilnadu - Section

Section 34 in Tamil Nadu Lease Holds (Abolition and Conversion into Ryotwari) Act, 1963

34. Disbursement of compensation.

- All payments made out of the compensation deposited in the office of the Tribunal under section 26 shall be made by it in accordance with its orders and decisions subject to the modifications, if any, made on appeal under section 32.