Allahabad High Court
Ananya Sharma Minor vs C.B.S.E. Central Board Of Secondary ... on 14 March, 2023
Author: Ajay Bhanot
Bench: Ajay Bhanot
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 3657 of 2023 Petitioner :- Ananya Sharma Minor Respondent :- C.B.S.E. Central Board Of Secondary Education New Delhi Through Its Secretary And 2 Others Counsel for Petitioner :- Shailendra Kumar Tripathi Counsel for Respondent :- Hridai Narain Pandey,Anant Kumar Tiwari,Ashish Malhotra Hon'ble Ajay Bhanot,J.
Shri Anant Kumar Tiwari, learned counsel for the respondent no. 3-college submits that the relevant papers have been forwarded by the college to the CBSE.
Learned counsel for the CBSE to obtain instructions regarding receipt of the aforesaid documents and processing of the application.
Put up this case on 20.03.2023 in the list of fresh cases.
Order Date :- 14.3.2023 Dhananjai