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Allahabad High Court

Ananya Sharma Minor vs C.B.S.E. Central Board Of Secondary ... on 14 March, 2023

Author: Ajay Bhanot

Bench: Ajay Bhanot





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 3657 of 2023
 

 
Petitioner :- Ananya Sharma Minor
 
Respondent :- C.B.S.E. Central Board Of Secondary Education New Delhi Through Its Secretary And 2 Others
 
Counsel for Petitioner :- Shailendra Kumar Tripathi
 
Counsel for Respondent :- Hridai Narain Pandey,Anant Kumar Tiwari,Ashish Malhotra
 

 
Hon'ble Ajay Bhanot,J.
 

Shri Anant Kumar Tiwari, learned counsel for the respondent no. 3-college submits that the relevant papers have been forwarded by the college to the CBSE.

Learned counsel for the CBSE to obtain instructions regarding receipt of the aforesaid documents and processing of the application.

Put up this case on 20.03.2023 in the list of fresh cases.

Order Date :- 14.3.2023 Dhananjai