Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 4 in The Quality Of Service (Code Of Practice For Metering And Billing Accuracy) Regulation, 2006 4. Code of Practice for metering and billing accuracy .-The service provider is required to comply with the Code of Practice for metering and billing accuracy as laid down in Annexure 1.
