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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Goa - Subsection

Section 68(14) in Goa Prisons Rules, 2006

(14)The History Ticket of every prisoner shall be retained in safe custody -(i)in the event of his escape, for one year;(ii)in the event of his release, for one year;(iii)in the event of his death, for two years after it occurs; and(iv)in the event of release on bail, for a year after the result of appeal is known.