Bombay High Court
Regional Provident Fund Commissioner ... vs Bharat Heavy Electricals Ltd And Anr on 12 January, 2022
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 9604 OF 2021
In
COMPANY PETITION 1180 OF 2002
Regional Provident Fund Commissioner ....PETITIONER
Regional Office-chennai-north (applicant)
V/S
Bharat Heavy Electricals Ltd And Anr. ....RESPONDENT
Mr. Siddhesh Rajput i/b Manohar N. Rajput for Applicant Mr. Mahendhar Aithe Company Prosecutor CORAM : HON'BLE SHRI JUSTICE A. K. MENON J DATE : 12th January, 2022 P.C. :
At the request of learned counsel for the Applicant , stand over to 19/01/2022 .
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