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[Cites 0, Cited by 0] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(2) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(2)No load shall be imposed on the Bangalore metro railway bridge or viaduct which would cause in any member thereof stresses greater than those specified in sub-rule (1) without the prior sanction of the Commissioner.