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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(2) in Punjab Management of Senior Citizen Homes for Elderly Persons Scheme, 2019

(2)A resident can be released from Senior Citizen Home on following grounds, namely:-
(a)on mutual consent of family after the conciliation;
(b)on self-declaration by resident;
(c)on application of guardian with the consent of senior citizen; and
(d)on any complaint received from majority of residents.