Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 15 in The Coal Mines Regulations, 2011 (15)"contractor" means an individual, an association of individuals, company, firm, local authority or body who contracts for the services or operations in a mine, and includes a sub-contractor;
