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State of Goa - Section

Section 4 in The Goa, Daman & Diu Land Revenue Inspectors (Duties and Functions) Rules, 1969

4. Duties of Revenue Inspectors in times of scarcity.

- Every Revenue Inspector shall watch every season for detecting the signs of impending scarcity and be ready to report, whenever called upon, the crop condition of his circles. On receipt of information that the crops of any village are adversely affected by the unfavourable nature of the season, or excessive or insufficient rainfall or any other reason, he shall forthwith visit that village and make requisite enquiries and observations and report the result of such observations to the Mamlatdar. Whenever any scarcity or conditions akin to scarcity are reported, the Revenue Inspector shall perform such functions relating to relief measures as may be entrusted to him by the Government or by his superior officers.