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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Himachal Pradesh - Subsection

Section 6(4)(x) in Himachal Pradesh Aerial Ropeways Act, 1968

(x)the conditions under which the promoter may sell or transfer his rights to the State Government, or to a local authority, or to a person;