Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 35] [Entire Act] NCT Delhi - Subsection Section 35(9) in The Delhi Co-Operative Societies Act, 2003 (9)The Government may make rules generally to provide for or to regulate matters in respect of elections of members of the committees.
