Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 60(b) in Jammu and Kashmir Co-Operative Societies Act, 1989

(b)in any of the securities specified in section 20 of the Trust Act, Samvat 1977; or