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[Cites 0, Cited by 0] [Section 44(3)] [Section 44] [Entire Act]

State of Rajasthan - Subsection

Section 44(3)(b) in The Rajasthan Municipalities (Election) Rules, 1994

(b)such tendered ballot paper and its counterfoil shall be endorsed on the back with the words "tendered ballot paper" by the presiding officer in his own hand and be signed by him;