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Delhi High Court - Orders

Principal Commissioner Of Income Tax 1 vs M/S Care Health Insurance Limited ... on 28 May, 2024

Author: Yashwant Varma

Bench: Yashwant Varma, Purushaindra Kumar Kaurav

                             $~64
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +    ITA 304/2024 and CM APPLs. 32189-90/2024 (delay)
                                       PRINCIPAL COMMISSIONER OF INCOME TAX 1
                                                                              ..... Appellant
                                                    Through: Mr. Prashant Meharchandani,
                                                             SSC with Mr. Akshat Singh,
                                                             Ms. Ritika Vohra, Mr. Utkarsh
                                                             Kandpal, Advs.

                                                                            versus

                                       M/S CARE HEALTH INSURANCE LIMITED (EARLIER
                                       KNOWN AS M/S RELIGARE HEALTH INSURANCE CO.
                                       LTD.)                                ..... Respondent
                                                    Through: Mr. Kishore Kunal, Ms. Ankita
                                                               Prakash, Advs.
                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
                                       KAURAV
                                                    ORDER

% 28.05.2024 We are informed of identical questions which form subject matter of ITA Nos. 290/2024 and 291/2024.

Consequently, let this appeal stand tagged with the aforesaid matter to be called on 30.05.2024 i.e. the date fixed.

YASHWANT VARMA, J.

PURUSHAINDRA KUMAR KAURAV, J.

MAY 28, 2024/neha This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/05/2024 at 22:16:34