Delhi High Court - Orders
Principal Commissioner Of Income Tax 1 vs M/S Care Health Insurance Limited ... on 28 May, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Purushaindra Kumar Kaurav
$~64
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 304/2024 and CM APPLs. 32189-90/2024 (delay)
PRINCIPAL COMMISSIONER OF INCOME TAX 1
..... Appellant
Through: Mr. Prashant Meharchandani,
SSC with Mr. Akshat Singh,
Ms. Ritika Vohra, Mr. Utkarsh
Kandpal, Advs.
versus
M/S CARE HEALTH INSURANCE LIMITED (EARLIER
KNOWN AS M/S RELIGARE HEALTH INSURANCE CO.
LTD.) ..... Respondent
Through: Mr. Kishore Kunal, Ms. Ankita
Prakash, Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
KAURAV
ORDER
% 28.05.2024 We are informed of identical questions which form subject matter of ITA Nos. 290/2024 and 291/2024.
Consequently, let this appeal stand tagged with the aforesaid matter to be called on 30.05.2024 i.e. the date fixed.
YASHWANT VARMA, J.
PURUSHAINDRA KUMAR KAURAV, J.
MAY 28, 2024/neha This is a digitally signed order.
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