Delhi High Court - Orders
Anil Kumar Singh Bhadoria vs Union Of India & Anr on 19 March, 2021
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~27, 28, 35 to 48
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 837/2021 & CM. Nos. 2139/2021, 2140/2021 and CM. No.
9482/2021
ANIL KUMAR SINGH BHADORIA ..... Petitioner
Through: Mr. Vikas Sethi, Mr. Altamish Md.
Zunaid and Mr. Saurab Dutta, Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through:
AND
+ W.P.(C) 2762/2021 & CM. No. 8311/2021
DR. DHIRAJ GOVINDRAO JANGALE AND
ORS. ..... Petitioners
Through: Mr. Avneesh Arputham, Adv.
versus
UNION OF INDIA AND OTHERS ..... Respondents
Through: Mr. Vishal Mittal, Sr. Panel Counsel
for R1.
Ms. Archana Pathak Dave, Mr.
Kumar Prashant, Mr. Pramod Kumar
Vishnoi, Advs. for CCIM.
AND
+ W.P.(C) 1155/2021 & CM. No. 3272/2021
DR. SANDIP LIPANE ..... Petitioner
Through:
versus
CENTRAL COUNCIL OF INDIAN MEDICINE
& ANR. ..... Respondents
Through: Ms. Akanksha Kaul and Ms. Manek
Singh, Advs. for UOI.
Ms. Archana Pathak Dave, Mr.
Kumar Prashant, Mr. Pramod Kumar
Vishnoi, Advs. for CCIM.
Signature Not Verified
Digitally Signed By:ASHEESH
KUMAR YADAV
Signing Date:20.03.2021
15:14:09
AND
+ W.P.(C) 1158/2021 & CM. No. 3275/2021
DR. SATISH JAISWAL ..... Petitioner
Through:
versus
CENTRAL COUNCIL OF INDIAN MEDICINE
& ANR. ..... Respondents
Through: Mr. Avnish Singh, Adv. for UOI.
Ms. Archana Pathak Dave, Mr.
Kumar Prashant, Mr. Pramod Kumar
AND
+ W.P.(C) 1214/2021 & CM. No. 3393/2021
DR. RASHMI PATHAK ..... Petitioner
Through:
versus
CENTRAL COUNCIL OF INDIAN MEDICINE
& ANR. ..... Respondents
Through: Mr. Farman Ali, Mr. Athar Raza
Farooqui, Advs. for UOI
Ms. Archana Pathak Dave, Mr.
Kumar Prashant, Mr. Pramod Kumar
Vishnoi, Advs. for CCIM.
AND
+ W.P.(C) 1215/2021 & CM. No. 3396/2021
DR. JAGDISH DESHMUKH ..... Petitioner
Through:
versus
CENTRAL COUNCIL OF INDIAN MEDICINE
& ANR. ..... Respondents
Through: Mr. Vijay Joshi, Sr. Panel Counsel for
R1.
Ms. Archana Pathak Dave, Mr.
Kumar Prashant, Mr. Pramod Kumar
Vishnoi, Advs. for CCIM.
AND
+ W.P.(C) 1226/2021 & CM. No. 3452/2021
DR DIGAMBER NARTAM & ORS. ..... Petitioners
Signature Not Verified
Digitally Signed By:ASHEESH
KUMAR YADAV
Signing Date:20.03.2021
15:14:09
Through:
versus
CENTRAL COUNCIL FOR INDIAN MEDICINE
& ORS. ..... Respondents
Through: Ms. Archana Pathak Dave, Mr.
Kumar Prashant, Mr. Pramod Kumar
Vishnoi, Advs. for CCIM.
Mr. Neeraj, Mr. Sahaj Garg, Mr.
Rudra Paliwal and Mr. Vedansh,
Advs. for R2.
AND
+ W.P.(C) 1271/2021 & CM. No. 3539/2021
DR USHARANI B J & ANR. ..... Petitioners
Through:
versus
CENTRAL COUNCIL FOR INDIAN MEDICINE
THROUGH: ITS CHAIRMAN MEMBER
SECRETARY & ORS. ..... Respondents
Through: Mr. Vishal Bakshi, Adv. for UOI.
Ms. Archana Pathak Dave, Mr.
Kumar Prashant, Mr. Pramod Kumar
Vishnoi, Advs. for CCIM.
AND
+ W.P.(C) 1339/2021 & CM. No. 3759/2021
DR. RAJENDRA BABAN KHEDEKAR ..... Petitioner
Through: Mr. Rishi Sehgal, Adv.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Vijay Joshi, Sr. Panel Counsel for
R1.
Ms. Archana Pathak Dave, Mr.
Kumar Prashant, Mr. Pramod Kumar
Vishnoi, Advs. for CCIM.
AND
+ W.P.(C) 1352/2021 & CM. No. 3796/2021
DR MADHAVI V JAGTAP AND ANR ..... Petitioners
Through:
Signature Not Verified
Digitally Signed By:ASHEESH
KUMAR YADAV
Signing Date:20.03.2021
15:14:09
versus
UNION OF INDIA AND ANR ..... Respondents
Through: Mr. Jivesh Tiwari, Sr. Panel Counsel
for UOI.
Ms. Archana Pathak Dave, Mr.
Kumar Prashant, Mr. Pramod Kumar
Vishnoi, Advs. for CCIM.
AND
+ W.P.(C) 1373/2021 & CM. No. 3884/2021
DR SUNITA DWIVEDI ..... Petitioner
Through:
versus
CENTRAL COUNCIL FOR INDIAN MEDICINE
& ORS. ..... Respondents
Through: Ms. Archana Pathak Dave, Mr.
Kumar Prashant, Mr. Pramod Kumar
AND
+ W.P.(C) 1855/2021 & CM. No. 5366/2021
DR. APARNA V TAMHANEKAR ..... Petitioner
Through:
versus
CENTRAL COUNCIL FOR INDIAN MEDICINE
& ORS. ..... Respondents
Through: Ms. Archana Pathak Dave, Mr.
Kumar Prashant, Mr. Pramod Kumar
Vishnoi, Advs. for CCIM.
Mr. Harish Kumar Singh for R2.
AND
+ W.P.(C) 1870/2021 & CM. Nos. 5400/2021 and 5401/2021
DR KALPANA M JAISWAL & ORS. ..... Petitioners
Through:
versus
CENTRAL COUNCIL FOR INDIAN MEDICINE
& ORS. ..... Respondents
Through: Mr. Rajesh Kumar, Adv. for UOI.
Ms. Archana Pathak Dave, Mr.
Kumar Prashant, Mr. Pramod Kumar
Vishnoi, Advs. for CCIM.
Signature Not Verified
Digitally Signed By:ASHEESH
KUMAR YADAV
Signing Date:20.03.2021
15:14:09
AND
+ W.P.(C) 1881/2021 & CM. Nos. 5472/2021 and 5473/2021
DR VIVEK SHAMKANTVADJIKAR & ANR. ..... Petitioners
Through:
versus
CENTRAL COUNCIL FOR INDIAN MEDICINE
& ORS. ..... Respondents
Through: Ms. Archana Pathak Dave, Mr.
Kumar Prashant, Mr. Pramod Kumar
Vishnoi, Advs. for CCIM.
Mr. Satya Ranjan Swain, Sr. Panel
Counsel with Mr. Shoumendu
Mukherjee, Govt. Pleader. for R2.
AND
+ W.P.(C) 2351/2021 & CM. Nos. 6873/2021 and 6874/2021
DR SUDEEP KUMAR BRAHMA & ORS. ..... Petitioners
Through:
versus
CENTRAL COUNCIL FOR INDIAN MEDICINE THROUGH: ITS
CHAIRMAN MEMBER SECRETARY & ORS. ..... Respondents
Through: Ms. Archana Pathak Dave, Mr.
Kumar Prashant, Mr. Pramod Kumar
Vishnoi, Advs. for CCIM.
Mr. Akshay Abhimanyu, Adv. for
UOI.
AND
+ W.P.(C) 2621/2021 & CM. No. 7768/2021
MAHESHWAR ..... Petitioner
Through:
versus
UNION OF INDIA AND OTHERS ..... Respondents
Through: Mr. Neeraj and Mr. Sahaj Garg, Mr.
Rudra Paliwal and Mr. Vedansh,
Advs. for R1.
Ms. Archana Pathak Dave, Mr.
Signature Not Verified
Digitally Signed By:ASHEESH
KUMAR YADAV
Signing Date:20.03.2021
15:14:09
Kumar Prashant, Mr. Pramod Kumar
Vishnoi, Advs. for CCIM.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 19.03.2021 Re-notify on March 26, 2021. A photocopy of this order be kept in all the petitions.
V. KAMESWAR RAO, J MARCH 19, 2021/jg Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:20.03.2021 15:14:09