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State of Odisha - Section

Section 281A in Grama Panchayats Rules, 1968

281A. [ [Inserted vide Orissa Gazette Extraordinary No. 1549/17.11.1980.]

All the prescribed registers and forms to be maintained by Grama Panchayat and Adalti Panchayat shall be printed by the Director, Printing, Stationery and Publication of the Government Press on the authority of the District Magistrate who shall be the indenting officer for such forms and registers.]