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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Tamilnadu - Subsection

Section 33(3) in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963

(3)In respect of each of the subsequent falsi years, the interim payment to be made shall be the tasdik allowance payable under section 20 roughly estimated as aforesaid.