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Greater Bengaluru City Corporation -

Section 22 in Bangalore Mahanagara Palike Building Bye-laws 2003

22. STRUCTURAL DESIGN.

22.1The loads and forces on buildings shall be in accordance with Part VI Structural Design Section on loads in the National Building Code of India.
22.2The structural design of foundations and elements of substructures and superstructures of wood, masonry, reinforced or prestressed concrete shall be in accordance with Part VI Structural Design, Section 1 - Loads, section 2 - Foundations, Sections 3 - Wood, Section 4 - Masonry, section 5 - Concrete, section 6 – Steel and section 7 – Prefabrication and Systems Building, of the National Building Code of India.