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[Cites 0, Cited by 0] [Section 374(2)] [Section 374] [Entire Act]

State of Jharkhand - Subsection

Section 374(2)(ix) in Bihar Education Code, 1961

(ix)The Committee shall correspond with the Director of Public Instruction through the Deputy Directress of Education for girls, or through any other officer as the Director of Public Instruction may direct.