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[Cites 0, Cited by 0] [Section 75(3)] [Section 75] [Entire Act]

State of Uttar Pradesh - Subsection

Section 75(3)(b) in The United Provinces Private Forests Act, 1948

(b)All rules made under this section shall be published in the official Gazette and they shall, unless a different date has been specified, come into force from the date of notification.