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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Chattisgarh - Subsection

Section 7(e) in The Chhattisgarh Non-Government Colleges and Institutions in Higher Education (Establishment and Regulation) Act, 2006

(e)the details of immovable property required to run the institution, such as furniture and equipments for the office, classes, laboratories, common-room etc.;