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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Rajasthan - Subsection

Section 41(2)(p) in Rajasthan Excise Act, 1950

(p)declaring any newspaper, book , leaf-let , book-let or other publication where printed or published containing any advertisement or matter commending or soliciting the use of or offering any intoxicant, to be forfeited to the State Government.]