Section 11 in The M.P. Second Extension of Laws Act, 1961
11. The Madhya Bharat Prisoners' Release on Probation Act, 1954 (No. 15 of 1954)
Section 1. - For sub-sections (2) and (3), substitute the following, namely :-"(2) It extends to the whole of Madhya Pradesh."(3)It shall be in force in all such areas of Madhya Pradesh in which it was in force immediately before the commencement of the Madhya Pradesh Second Extension of Laws Act, 1961 (40 of 1961), and shall come into force in such other areas and on such dates as the State Government may, by notification, appoint."Section 7. - In sub-section (2), for "sub-section (i)" substitute "sub-section (i)".
