Madhya Pradesh High Court
Peeru Singh vs The State Of Madhya Pradesh on 7 November, 2017
THE HIGH COURT OF MADHYA PRADESH
MCRC-17713-2017
(PEERU SINGH Vs THE STATE OF MADHYA PRADESH)
2
Indore, Dated : 07-11-2017
Shri R.R. Bhatnagar, learned counsel for the applicant.
Shri Mukesh Parwal, learned Public Prosecutor for the
respondent/State.
Learned counsel for the applicant prays for and is granted one week time to argue the matter. List after a week.
(ROHIT ARYA) JUDGE jyoti