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Union of India - Section

Section 21 in The Customs Tariff (Determination of Origin of Goods under the Comprehensive Economic Partnership Agreement between the Republic of India and Japan) Rules, 2011

21.

-28.23A change to heading 28.21 through 28.23 from any other heading.
28.24A change to heading 28.24 from any other chapter.
2825.10A change to sub-heading 2825.10 from any other heading.
2825.40A change to sub-heading 2825.40 from any other heading.
2825.50A change to sub-heading 2825.50 from any other chapter.
2825.60A change to sub-heading 2825.60 from any other beading.