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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(11) in First Statutes of the University of Udaipur

(11)Final list of candidates.-After the time for withdrawal of nomination has lapsed the Returning Officer shall notify the final list of candidate validly nominated by affixing the same on the notice board of the University office.