Supreme Court - Daily Orders
Deaf Employees Welfare Association vs Union Of India on 5 October, 2020
Bench: Ashok Bhushan, R. Subhash Reddy, M.R. Shah
ITEM NO.7 Court 4 (Video Conferencing) SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).961/2020
DEAF EMPLOYEES WELFARE ASSOCIATION Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.83731/2020-EX-PARTE STAY and IA
No.83733/2020-EXEMPTION FROM FILING AFFIDAVIT and IA No.89960/2020-
EXEMPTION FROM FILING AFFIDAVIT and IA No.89955/2020-APPLICATION
FOR PERMISSION, IA No.98862/2020 - EXEMPTION FROM FILING AFFIDAVIT,
IA No. 98859/2020 - PERMISSION TO PLACE ON RECORD SUBSEQUENT FACTS)
Date : 05-10-2020 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE R. SUBHASH REDDY
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s)
Mr. Kamal Kumar Pandey, Adv.
Mr. Deepak Goel, AOR
Mr. Deepak Goel, Adv.
Ms. Madhuri Gupta, Adv.
Mr. Vipin Kumar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, returnable in four weeks.
(ARJUN BISHT) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2020.10.05 16:23:56 IST Reason: