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[Cites 0, Cited by 0] [Section 101(6)] [Section 101] [Entire Act]

State of Haryana - Subsection

Section 101(6)(iv) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

(iv)seize the carrier and take the same in his possession if the person in charge of the carrier refuses to carry the mineral and the carrier to the nearest police station or check-post or barrier of the department;