Karnataka High Court
Naveen G M vs Payu Finance India Private Limited on 4 March, 2026
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NC: 2026:KHC:13338
WP No. 29498 of 2025
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 4TH DAY OF MARCH, 2026
BEFORE
THE HON'BLE MR. JUSTICE SACHIN SHANKAR MAGADUM
WRIT PETITION NO. 29498 OF 2025 (GM-RES)
BETWEEN:
NAVEEN G.M
AGED ABOUT 42 YEARS
S/O MUNI REDDY
RESIDING AT 141
KANAKAPURA ROAD
CADABAMS HOSPITAL
GULAKAMALE, THARALU
BANGALORE - 560 082.
...PETITIONER
(BY SRI VIVEK B.R, ADV., FOR
SRI KASHYAP N. NAIK, ADV.)
AND:
Digitally 1. PAYU FINANCE INDIA PRIVATE LIMITED
signed by AL THROUGH ITS SERVICE PROVIDER
BHAGYA
Location: NOMISMA MOBILE SOLUTIONS
HIGH COURT PRIVATE LIMITED, 4TH FLOOR A 405
OF
KARNATAKA BOOMERANG COOPERATIVE PREMISES
SOCIETY LTD, CHANDIVALI, FARM ROAD
YADAV NAGAR, CHANDIVALI ANDHERI EAST,
MUMBAI - 400 0722.
2. ARIF MOHAMMED MADANI
SOLE ARBITRATOR APPOINTED THROUGH
PRESOLV360, HAVING HIS ADMINISTRATIVE
OFFICE AT 3RD FLOOR, CHURCHGATE
HOUSE, 32 VEER NARIMAN ROAD
HUTATMA CHOWK, TOWN HALL (MUMBAI)
MUMBAI - 400 001.
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NC: 2026:KHC:13338
WP No. 29498 of 2025
HC-KAR
ALSO AT, ESPERANCA BUILDING
COLABA, MUMBAI - 400 001.
3. G.M. SARVESH REDDY
S/O MUNI REDDY
RESIDING AT 141, KANAKAPURA ROAD
CADABAMS HOSPITAL, GULAKAMALE
THARALU, BANGALORE, KARNATAKA
ALSO AT NO.104, 19TH MAIN
1ST BLOCK, RAJAJINAGAR
BENGALURU -560 010.
4. PRESOLV360 ADR ODR FOUNDATION
A COMPANY INCORPORATED UNDER THE
PROVISIONS OF THE COMPANIES ACT, 2013
HAVING ITS REGISTERED OFFICE AT
3RD FLOOR, CHURCHGATE HOUSE
32 VEER NARIMAN ROAD, HUTATMA CHOWK
TOWN HALL, MUMBAI - 400 001.
...RESPONDENTS
THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO-DIRECT, QUASHING
THE ENTIRE ARBITRATION PROCEEDINGS BEARING
ARBITRATION CASE ID A206112, INCLUDING THE INTERIM
ORDER DTD 22.04.2025, PASSED BY THE R-2 (ANNX D).
THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE SACHIN SHANKAR MAGADUM
ORAL ORDER
Learned counsel for the petitioner submits that the writ petition has become infructuous and seeks permission to withdraw the writ petition. A memo is filed to that effect.
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NC: 2026:KHC:13338 WP No. 29498 of 2025 HC-KAR Memo is taken on record. In view of the memo, the writ petition is dismissed as withdrawn.
Sd/-
(SACHIN SHANKAR MAGADUM) JUDGE CA List No.: 2 Sl No.: 60