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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(2)(ii) in The Punjab Infrastructure (Development & Regulation) Act, 2002

(ii)invite objections and suggestions from the public to the proposed infrastructure project and its parameters in respect of which objections should be filed with the Board within the period specified in the notice from the date of publication of the notification ; and