Allahabad High Court
Shyam Sunder Agrwal vs State Of U.P. And Another on 3 February, 2010
Author: Ravindra Singh
Bench: Ravindra Singh
Court No. - 54 Case :- APPLICATION U/S 482 No. - 3293 of 2010 Petitioner :- Shyam Sunder Agrwal Respondent :- State Of U.P. And Another Petitioner Counsel :- R.P. Upadhayay Respondent Counsel :- Govt. Advocate Hon'ble Ravindra Singh,J.
As prayed, put up on 10.2.2010 as fresh. Order Date :- 3.2.2010 Su