Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 42] [Section 33(1)] [Section 33] [Entire Act] Union of India - Subsection Section 33(1)(c) in Indian Forest Act, 1927 (c)contrary to any prohibition under section 30, breaks up or clears for cultivation or any other purpose any land in any protected forest;