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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(9) in Distillery, Bottling and Warehouse Rules Made Under Madhya Pradesh Excise Act, 1915

(9)"Feints" means that portion of the distillate from the low wines which is considered unit by reason of its impurities to be collected in the spirit receiver;