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[Cites 0, Cited by 0] [Section 28A(9)] [Section 28A] [Entire Act]

State of Rajasthan - Subsection

Section 28A(9)(b) in The Rajasthan Accounts Service Rules, 1954

(b)if promotion is from categories of the post in the same pay scale, eligible persons up to two in number from each category of posts in the same pay scale shall be considered for promotion;