Section 41 in Tamil Nadu Dr. M.G.R. Medical University Chennai (Affiliation of Dental Colleges) Statutes
41.
After a detailed examination of the final report of the inspection commission, if the University is fully satisfied as to the fulfilment of the conditions for the affiliation of the Compulsory Rotatory Resident Internship Training Course and on receipt of the intimation from the applicant college that all the staff members appointed in pursuance of the above statutes are in a position to start the Compulsory Rotatory Resident Internship Training Course, the University shall, after collecting a sum of Rs. 20,000 (Rupees twenty thousand only) from the college towards the affiliation fee for the Compulsory Rotatory Resident Internship Training Course. It shall be competent for the University to withdraw the provisional affiliation granted herein by giving three months notice stating the reasons therefor to the management of the college.
