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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of West Bengal - Subsection

Section 55(1)(b) in New Town, Kolkata Development Authority Act, 2007

(b)cause to be put up or painted on a conspicuous part of any building, wall or any other place the name or the number by which such-street is to be known ;