Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 36 in The Rajasthan District Courts Ministerial Establishment Rules, 1986 36. Regulation of leave, allowance, pension, etc. - Except as provided in these Rules, the pay, allowance, pension, leave and other conditions of service of the Staff shall be regulated by:-
