Section 6(2)(c) in The Gujarat Non-Agriculturists' Loans Act, 1928

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State of Gujarat - Subsection

Section 6(2)(c) in The Gujarat Non-Agriculturists' Loans Act, 1928

(c)the nature of the security if any to be taken for the due application and repayment of the money the rate of interest at which and the conditions under which the loans may be granted and the manner and term of granting loans; and

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State of Gujarat - Subsection

Section 6(2)(c) in The Gujarat Non-Agriculturists' Loans Act, 1928