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State of Bihar - Section

Section 7 in Bihar Information Clerk Cadre (Recruitment and Service) Rules, 2010

7.

The other service conditions, namely, disciplinary actions, leave, admissible retirement benefits, etc, which are not covered in these Rules, shall be governed by Bihar Government Servant (classification, control and appeal) Rules, 2005, Bihar Service Code, Bihar Pensions Rules, Bihar Government Servant Conduct Rules and other relevant Rules, Orders and Circulars issued by the State Government from time to time in these matters.