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Madhya Pradesh High Court

United India Insurance Co.Ltd. vs Bartu on 28 April, 2022

Author: Prakash Chandra Gupta

Bench: Prakash Chandra Gupta

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MA No. 1670 of 2006 (UNITED INDIA INSURANCE CO.LTD. Vs BARTU AND OTHERS) Dated : 28-04-2022 Shri V.K. Pandey, learned counsel for the appellant.

List the matter after ensuing summer vacation along with M.A. Nos.1737, 1738, 1739 and 1740 of 2006.

(PRAKASH CHANDRA GUPTA) JUDGE kafeel Signature Not Verified SAN Digitally signed by KAFEEL AHMED ANSARI Date: 2022.04.30 12:17:06 IST