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[Cites 0, Cited by 0] [Section 117] [Entire Act]

State of Odisha - Subsection

Section 117(5) in The Orissa Municipal Corporation Act, 2003

(5)Save as otherwise provided in this Act and except the officers mentioned in Sub-section (1), all other posts of officers and employees of the Corporation shall be classified into Groups 'A', 'B', 'C', and 'D' on the basis of the scales of pay of such posts.