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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(k) in Information Technology (Preservation and Retention of Information by Intermediaries Providing Digital Locker Facilities) Rules, 2016

(k)"Digital Locker Practice Statement" means a statement by the Digital Locker service provider describing the services and flow of the services being offered by the provider;