Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 27 in Telangana Survey and Boundaries Act, 1923 27. Immunity for acts done in good faith or purporting to be so done. - No suit or other legal proceedings shall lie against any person for anything in good faith done or purporting to be done under this Act.
