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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Infrastructure Development Enabling Terms & Condition Rules, 2003

1. Short title and commencement.

(1)These rules may be called the Andhra Pradesh Infrastructure Development Enabling (Terms and conditions, etc. of the member of the Infrastructure Authority) Rules, 2003.
(2)These rules shall come into force from the date of publication in the Andhra Pradesh Gazette.