Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Tamilnadu - Subsection Section 22(3) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Rules, 1972 (3)Any order for affixing the seal shall state the object of its use and shall be entered in the minutes of the council.
