Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 147] [Entire Act] State of Maharashtra - Subsection Section 147(e) in The Maharashtra Co-Operative Societies Act, 1960 (e)if it is an offence under clause (e) of that section, with imprisonment for a term which may extend to one year, or with fine, or with both;
